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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(3) in Haryana Municipal Building Bye-laws 1982

(3)Notwithstanding anything contained in (1) and (2) above, staircases in private portions of public buildings and industrial building not open to the general public may be of the sizes and materials mentioned in bye-law 35.