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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(3) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(3)Design safety requirements-Electrical :The following requirements shall be complied with in connection with the electrical and antistatic properties of the vehicle, namely :-
(i)The Electrical system shall have-
(a)the battery in an easily accessible position ;
(b)readily accessible cut-off switch of not less than 300 Amps rating ;
(c)wiring so fixed and protected as to minimise accidental damage or undue wear.
(ii)The vessel shall be electrically continuous with the chassis.
(iii)The vehicle shall be provided with a bonding point or bonding cable.
(iv)Tyres shall be of the "anti-static" type.