Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 4 in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

4. Requisition for supply of coupon books.

(1)The Secretary shall, whenever necessary make a requisition on the General Manager, Central Railway Bombay, for the supply of coupon books for use by the ex-members in accordance with these rules.
(2)On receipt of the requisition, the General Manager, Central Railway Bombay shall supply the Secretary first class or air-conditioned sleeper coach coupon books second class or second class sleeper coach coupon books which can be used for travel on any Indian Railway by ex-members and persons accompanying them and raise the necessary debit against the State of Madhya Pradesh.