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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(2)On receipt of the requisition, the General Manager, Central Railway Bombay shall supply the Secretary first class or air-conditioned sleeper coach coupon books second class or second class sleeper coach coupon books which can be used for travel on any Indian Railway by ex-members and persons accompanying them and raise the necessary debit against the State of Madhya Pradesh.