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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2) in Punjab Urban Planning and Development Authority Building Rules, 2013

(2)In the case of public buildings or assembly buildings, provisions contained in "the Persons with Disability (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995" in so far as these relate to planning, designing and construction of public buildings and guidelines and space standards for Barrier Free Environment as specified under the said Act, shall also be complied with.