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[Cites 0, Cited by 0] [Section 24] [Entire Act]

UT Chandigarh - Subsection

Section 24(3) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(3)Where any travelling and daily allowances are paid to a member of the Institute, the Governing Body, Standing Committees or ad-hoc committees, being an officer of Government, the Institute shall make necessary arrangements for reimbursement of the amount so paid to the authority employing such officer.