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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(3)(b) in The Assam Accounts Service Rules, 1963

(b)For being eligible for selection as departmental candidates, the candidates Shall be required to render at least 10 years of service in the cadre mentioned here in above and have minimum Accounts experience of 3 years in the offices mentioned above;