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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(2)The candidate should satisfy 'local'/ 'non-local' status requirements as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admission) Order, 1974, as subsequently amended.