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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Mizoram - Subsection

Section 51(3) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(3)The salaries and allowances and other conditions of service of the Registrar and other officers and employees of an Authority shall be such as may be prescribed.