Section 51 in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016
51. Staff of Authority.
(1)The Government shall provide each Authority with a Registrar and such other officers and employees as the Government may think fit.(2)The Registrar and other officers and employees of an Authority shall discharge their functions under the general superintendence of the Presiding Officer.(3)The salaries and allowances and other conditions of service of the Registrar and other officers and employees of an Authority shall be such as may be prescribed.
