Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(8)(f) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(f)outhouses with sloped roof would only be permitted. In no case permission for outhouses would be granted with reinforced concrete cement flat roof.