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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(8) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(8)Outhouse - An outhouse with zero level rear and one side set back may be permitted on a plot having an area not less than 150sq.metres, provided that:
(a)the coverage of the outhouse shall not exceed 32.5 sq.metre and the height shall not exceed 3.3 metre;
(b)the coverage of the outhouse and that of the main building together shall not exceed the permissible coverage for the concerned plot;
(c)the outhouse shall not cover more than one third of the width and more than one fourth of depths of the plot and shall not abut any public road;
(d)a minimum of 1.5 metre strip of land shall be kept open to the sky between the main building and the outhouse;
(e)no opening either in the form of windows or doors or ventilators shall be provided to the adjoining properties;
(f)outhouses with sloped roof would only be permitted. In no case permission for outhouses would be granted with reinforced concrete cement flat roof.