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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(1) in Kerala Factories Rules, 1957

(1)The general illumination over those interior parts of a factory where persons are regularly employed shall be not less than 65 lux candles measured in the horizontal plane at a level of 90 centimeters above the floor.Provided that in any such parts in which the mounting height of the light source for general illumination necessarily exceeds 760 centimeters measured from the floor or where the structure of the room or the position or construction of the fixed machinery or plant prevents the uniform attainment of this standard, the general illumination at the said level shall not be less than 22 lux candle and where work is actually being done the illumination shall be not less than 65 lux candles.