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State of Kerala - Section

Section 30 in Kerala Factories Rules, 1957

30. Lighting of interior parts.

(1)The general illumination over those interior parts of a factory where persons are regularly employed shall be not less than 65 lux candles measured in the horizontal plane at a level of 90 centimeters above the floor.Provided that in any such parts in which the mounting height of the light source for general illumination necessarily exceeds 760 centimeters measured from the floor or where the structure of the room or the position or construction of the fixed machinery or plant prevents the uniform attainment of this standard, the general illumination at the said level shall not be less than 22 lux candle and where work is actually being done the illumination shall be not less than 65 lux candles.
(2)The illumination over all other interior parts of the factory over which persons employed pass shall, when and where a person is passing, be no less than 5 lux candles at floor level.
(3)The standard specified in this Rule shall be without prejudice to the provision of any additional illumination required to render the lighting sufficient and suitable for the nature of the work.