Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(2) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(2)The University may with the prior approval of the Board of Governors, affiliate any college or other institution.