Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 6 in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

6. Constituted Colleges and Affiliated Colleges.

(1)The University may have constituent colleges Regional Centers and Study Centres.
(2)The University may with the prior approval of the Board of Governors, affiliate any college or other institution.