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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(7)(b) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(b)The conditions to be satisfied may include construction, operation or maintenance of dedicated electric line or works from the sub-stations or feeder line or undertaking such other works as the Commission may decide as necessary to allow open access without operational constraints.