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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(7) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(7)
(a)The Commission may while deciding on the dispute under Clause (6) above or otherwise by a general or special order made from time to time lay down the conditions to be complied by the persons seeking open access to the distribution system in regard to operational constraints and the open access shall be allowed only subject to due satisfaction of such conditions.
(b)The conditions to be satisfied may include construction, operation or maintenance of dedicated electric line or works from the sub-stations or feeder line or undertaking such other works as the Commission may decide as necessary to allow open access without operational constraints.