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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(2) in The Orissa Cinemas (Regulation) Rules, 1964

(2)During the whole time the public are present in the building the lighting for purposes other than the illumination, the auditorium shall be in operation sufficiently to enable the public to see clearly the way out.