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State of Odisha - Section

Section 50 in The Orissa Cinemas (Regulation) Rules, 1964

50. Illumination.

(1)Provision shall be made for adequate illumination of the auditorium and the exits therefrom to the outside of the building including any passages, corridors, landings and stairways, the notices indicating the position of exit and all parts of the building to which the public are admitted.
(2)During the whole time the public are present in the building the lighting for purposes other than the illumination, the auditorium shall be in operation sufficiently to enable the public to see clearly the way out.