Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(2) in Bihar and Orissa Places of Pilgrimage Act, 1920 (2)This section extends to the whole of [States] [Substituted by A.L.O.] of Bihar [and Orissa], including the Santhal Parganas.
