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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

7. Address of the Members.

(1)Every Member shall furnish his or her Address to the Member-Secretary of the Board who shall thereupon enter his address in the official records.
(2)If a Member changes his address, he shall furnish his new address to the Member-Secretary of the Board who shall thereupon enter his new address in the official records.Provided that, if a member fails to furnish his new address, the address in the official records shall for all purposes be deemed to be the member's correct address.