Section 7(2) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012
(2)If a Member changes his address, he shall furnish his new address to the Member-Secretary of the Board who shall thereupon enter his new address in the official records.Provided that, if a member fails to furnish his new address, the address in the official records shall for all purposes be deemed to be the member's correct address.
