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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2) in The Oil Mines Regulations, 2017

(2)The official shall ensure that -
(a)no person other than those required for acidising operation remains in the vicinity of the well; and
(b)material safety datasheet is displayed at the site of operation and the requirements of material safety data sheet and personal protective equipment and other protective facilities are provided.