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Union of India - Section

Section 73 in The Oil Mines Regulations, 2017

73. Precautions during acidising operations.

(1)The manager of a mine shall ensure that-
(a)acidising operations at a well is carried out under the direct personal supervision of an official authorised for the purpose;
(b)prior to the acidising operation, all pressure lines and associated equipment are tested to a pressure ten per cent higher than the expected working pressure; and
(c)a non-return valve in the treating line as close to the wellhead as practicable is installed.
(2)The official shall ensure that -
(a)no person other than those required for acidising operation remains in the vicinity of the well; and
(b)material safety datasheet is displayed at the site of operation and the requirements of material safety data sheet and personal protective equipment and other protective facilities are provided.