Himachal Pradesh High Court
Laxmi Salwani vs . State Of H.P. & Another on 24 August, 2022
Bench: Sabina, Sushil Kukreja
Laxmi Salwani Vs. State of H.P. & another CWP Nos. 6674 and 6675 of 2021 .
24.08.2022 Present: Ms. Shailja Thakur, Advocate on behalf of Mr. Neel Kamal Sharma, Advocate for the petitioner(s).
Mr. Bharat Bhushan, Additional Advocate General, for the respondents-State.
At the request of learned Additional Advocate General, list again on 21st December, 2022.
( Sabina ) Judge (Sushil Kukreja ) August 24, 2022 (ravinder) Judge ::: Downloaded on - 24/08/2022 20:04:12 :::CIS