Himachal Pradesh High Court
Laxmi Salwani vs . State Of H.P & Anr. on 10 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Laxmi Salwani vs. State of H.P & anr.
CWP Nos.6674 & 6675/2021 10.8.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the petitioner(s).
Mr. Ashok Sharma, Advocate General, Mr. Adarsh K. Sharma and Mr. Anil Jaswal, Addl. AGs, for the respondents-State.
As prayed for, list on 24th August, 2022, before the appropriate Bench.
( Tarlok Singh Chauhan ) Judge ( Chander Bhusan Barowalia ) Judge 10th August, 2022 (CS) ::: Downloaded on - 10/08/2022 20:04:18 :::CIS