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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(g) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(g)guidelines with regard to conduct of the test are fully observed by the Chief Superintendent/Superintendent/ Dy. Superintendent/Asstt. Superintendent/Invigilators.
(II)During the course of examination, Observer(s) will take round(s) of the Examination Halls/rooms to ensure fair conduct of the examination and verify the number of candidates present in each room as per the attendance sheets and also ensure that the seats of the absentee roll number are not allotted to any of the candidate taking the test.
(III)Observers must be present at the time of the packing of Answer Sheets and ensure that the whole process of packing of the Answer Sheets is strictly done as per the regulations of the Board and will certify that the packing has been done in their presence.
(IV)Observers will send their reports about the conduct of the test to the Govt. under intimation to the Chairman of the J&K Board of Professional Entrance Examination.