Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of West Bengal - Subsection Section 27(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (2)The salary, allowances and other terms and conditions of service of the Dean of Post-Graduate Studies shall be such as may be prescribed.
