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State of West Bengal - Section

Section 27 in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

27. The Dean of Post-Graduate Studies. -

[(1) There shall be a Dean to be designated as the Dean of Post-Graduate Studies who shall coordinate all the activities relating to post-graduate studies in all the Faculties. He shall be appointed on such terms and conditions as may be prescribed] [Sub-section (1) substituted by W. B. Act 31 of 1981.].
(2)The salary, allowances and other terms and conditions of service of the Dean of Post-Graduate Studies shall be such as may be prescribed.