Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in THE RAJASTHAN MADARSA BOARD ACT, 2020

(2)No sum shall be expended by or on behalf of the Board unless the expenditure ofthe same is covered by the budget provisions approved by the State Government.