Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 179 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

179. Safety net and its use.

- The employer shall* at a construction site of a building or other construction work that-
(a)every safety net is of adequate strength, made of sound material and is suitable for use and conforms to the relevant national standards;
(b)the responsible person for maintenance of safety nets and their use ensure safe fixing of such safety nets and provides such safety nets with suitable and sufficient anchorage so that the purposes for which such safety net is intended for use, is served.
* In Central Rules the same Section read as the employer shall "ensure" The word ensure is not there in Bihar rules Gazette notification dated 3rd September, 2005. Ed.