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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Bihar - Subsection

Section 179(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)the responsible person for maintenance of safety nets and their use ensure safe fixing of such safety nets and provides such safety nets with suitable and sufficient anchorage so that the purposes for which such safety net is intended for use, is served.