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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4)(a) in The National Cadet Corps Rules, 1948

(a)In the case of an officer, below the rank of Captain, Flight Lieutenant or First Officer :-
(i)admonishment;
(ii)extra duties not exceeding two.