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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(xvi) in The Mineral Concession Rules, 1960

(xvi)[ Celesite, ] [Inserted by G.S.R. 1974, dated 12.11.1970. ][Phosphatic Nodules] [ Substituted by G.S.R. 449(E), dated 13.4.1988.][, Clay and Gypsum.] [Inserted by G.S.R. 1974, dated 12.11.1970. ]