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Union of India - Section

Section 69 in The Mineral Concession Rules, 1960

69. Associated minerals

.-The following shall be the group of associated minerals for the purposes of section 6 of the Act, namely:-
(i)Apatite, Beryl, Cassiterite, Columbite, Emerald, Felspar, Lepidolite, Mica, Pitchblende, Quartz, Samarskite, Scheelite, Topaz, Tantalite, Tourmaline.
(ii)Iron, Manganese, Titanium, Vanadium and Nickel minerals.
(iii)Lead, Zinc, Copper, Cadmium, Arsenic, Antimony, Bismuth, Cobalt, Nickel, Molybdenum and Uranium minerals and Gold and Silver, [Arsenopyrite] [ Substituted by G.S.R. 449(E), dated 13.4.1988.], Chalcopyrite, Pyrite, [Pyrrhotite] [Substituted by G.S.R. 449(E), dated 13.4.1988. ] and [Pentlandite] [Substituted by G.S.R. 449(E), dated 13.4.1988. ].
(iv)Chromium, Osmiridium, Platinum and Nickel minerals.
(v)Kyanite, Sillimanite, Corundum, Dumortierite and [Topaz] [Substituted by G.S.R. 449(E), dated 13.4.1988. ].
(vi)Gold, Silver, Tellurium, Selenium and Pyrite.
(vii)Barytes, [Fluorite] [Substituted by G.S.R. 449(E), dated 13.4.1988. ], Chalcocite, Selenium and minerals of Zinc, Lead and Silver.
(viii)Tin and Tungsten minerals.
(ix)Limestone, Dolomite and Magnesite.
(x)Ilmenite, Monazite, Zircon, Rutile, [Leucoxene] [ Inserted by G.S.R. 56(E), dated 17.1.2000 (w.e.f. 18.1.2000).] Garnet and Sillimanite.
(xi)Sulphides of copper and iron.
(xii)Coal, Fireclay and Shale.
(xiii)Magnetite and Apatite.
(xiv)Magnesite and Chromite.
(xv)Talc (Soapstone and Steatite) and Dolomite.
(xvi)[ Celesite, ] [Inserted by G.S.R. 1974, dated 12.11.1970. ][Phosphatic Nodules] [ Substituted by G.S.R. 449(E), dated 13.4.1988.][, Clay and Gypsum.] [Inserted by G.S.R. 1974, dated 12.11.1970. ]