Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(iii) in Indian Veterinary Council Rules, 1985

(iii)on entering such one time password, the voter shall be able to see a list of contesting candidates and then he may vote by ticking () as many candidates as there are seats to be filled by the election;