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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in Indian Veterinary Council Rules, 1985

(3)For online voting, the eligible voter has to follow the following procedure, namely:-
(i)he may login with his registered number in the Indian veterinary practitioners register ;
(ii)after login, he shall receive one time password (OTP) on his mobile number registered with the State veterinary council or the Veterinary council of India ;
(iii)on entering such one time password, the voter shall be able to see a list of contesting candidates and then he may vote by ticking () as many candidates as there are seats to be filled by the election;
(iv)after voting, voter shall get an acknowledgment that he has completed the voting process successfully;
(v)after voting, voter shall be automatically logged out and re-voting is not possible.]