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[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(6)(iii) in The Bangalore Metro Railway (General) Rules, 2011

(iii)Some points in depots are trailable event of a route failure they need not be correctly set before a movement is authorised over them in the trailing direction. Non trailable points shall be protected by fixed Signals.