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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(b) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(b)encode the Question Booklet series in the appropriate circle provided for the purpose in the answer sheet and write the series of the Question Booklet in the box provided in the answer sheet."
(V)After expiry of 10 minutes from the commencement of the examination in each session, each Invigilator should move from candidate to candidate under his/her charge and check for the following documents of the candidates and verify that the candidate(s) has,-