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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(1) in The Orissa Ayurvedic Medicine Act, 1960

(1)The Registrar 'and other officers and servants of the Council shall exercise such powers and perform such duties as may, from time to time, be conferred or imposed on that under this Act or under any rules framed thereunder or under any general or special orders of the Council.