Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(ii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(ii)Where an efficiency bar is prescribed in the time-scale, the increment next above the bar shall be given to an officer with specific sanction of the appointing authority.