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State of Rajasthan - Section

Section 29 in University of Udaipur Officers (Conditions of Service) Rules, 1976

29. increments.

- (i) An increment shall ordinarily be drawn as a matter of course unless it is withheld by the competent authority, if the conduct of the officer has not been good or his work has not been found satisfactory.
(ii)Where an efficiency bar is prescribed in the time-scale, the increment next above the bar shall be given to an officer with specific sanction of the appointing authority.