Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Pramod Singh vs The State Of Madhya Pradesh on 24 March, 2021

Author: B. K. Shrivastava

Bench: B. K. Shrivastava

1 MCRC-14763-2021 The High Court Of Madhya Pradesh MCRC-14763-2021 (PRAMOD SINGH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 24-03-2021 Parties through their counsel. Case diary is not available.

A s prayed by the counsel for the State, time is granted to call the physical case diary along with previous criminal record of the applicant.

List the matter in the week commencing 05.04.2021.



                                                                           (B. K. SHRIVASTAVA)
                                                                                    JUDGE


                      VD




Signature
 SAN      Not
Verified

Digitally signed by
VARSHA DUBEY
Date: 2021.03.25
17:11:00 IST