Madhya Pradesh High Court
Pramod Singh vs The State Of Madhya Pradesh on 24 March, 2021
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-14763-2021 The High Court Of Madhya Pradesh MCRC-14763-2021 (PRAMOD SINGH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 24-03-2021 Parties through their counsel. Case diary is not available.
A s prayed by the counsel for the State, time is granted to call the physical case diary along with previous criminal record of the applicant.
List the matter in the week commencing 05.04.2021.
(B. K. SHRIVASTAVA)
JUDGE
VD
Signature
SAN Not
Verified
Digitally signed by
VARSHA DUBEY
Date: 2021.03.25
17:11:00 IST