Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(2)(a) in C.T. University Act, 2016 (a)to provide general superintendence and to give directions for controlling the functioning of the University in accordance with the statutes, ordinances and regulations;