(2)The Governing Body shall be the supreme body of the University. It shall perform the following functions, namely: -(a)to provide general superintendence and to give directions for controlling the functioning of the University in accordance with the statutes, ordinances and regulations;(b)to review the decisions of other authorities of the University in case these are not in conformity with the provisions of the statutes, ordinances and regulations;(c)to approve the budget and annual report of the University;(d)to lay down the extensive policies to be followed by the University; and(e)to exercise such other powers, as may be prescribed by the statutes.
