Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] State of Goa - Subsection Section 171(3) in The Goa, Daman And Diu Land Revenue Code, 1968 (3)If his usual residence be in another district or outside the Union territory, the summons may be sent by registered post.
