Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(27) in The Central Silk Board Silkworm Seed Regulations, 2010 (27)The seed producer shall reject the lot if he fails to recover a minimum of twenty per cent Disease free layings from the parent seed cocoons procured.
