Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 12 in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

12. Survey of street vendors.

(1)The Town Vending Committee shall conduct a survey of all existing street vendors within the area under its jurisdiction in the Industrial Development Authority in accordance with the provisions of Section 3 of the Act.
(2)The survey shall be conducted sector or market wise as the case may be in Form 1 and all the data shall be stored digitally.