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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(1)The Town Vending Committee shall conduct a survey of all existing street vendors within the area under its jurisdiction in the Industrial Development Authority in accordance with the provisions of Section 3 of the Act.